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State of Rajasthan - Section

Section 36 in The Rajasthan Boiler Attendants' Rules, 1954

36. Age and training of first class candidates.

- A candidate for a certificate of competency as a boiler attendant of the first class shall not be less than [twenty one years] [Substituted vide Notification No. F. 3 (124) Ind./(c)/59, dated 10.11.1960-Rajasthan Gazette, Part III-B, Supplement No. 38. dated 22.2.1960.] of age and shall not be admitted to the examination unless he possesses a certificate of the second class and in addition thereto-
(a)has served for not less than two years as a boiler attendant with second class certificate of competency in sole working charge of a boiler whose rated heating surface is not less than 500 sq. ft.; or
(b)produces from the head of an industrial or technical institution a certificate stating that he has completed a three years' course of training, one year of which must have been as an apprentice in a steam power plant of a mill or factory or an engineering workshop where engines and boilers are repaired or made and in addition has served for not less than [one year] [Substituted vide Notification No. F. 3 (124) Ind./(c)/59, dated 10.11.1960-Rajasthan Gazette, Part III-B, Supplement No. 38. dated 22.2.1960.] in sole working charge of a boiler of not less than 500 sq. ft. of heating surface with a second class boiler attendants' certificate;
(c)[ produces a certificate signed by the Chief Engineer, countersigned by the Owner, Agent or Manager, of an industrial undertaking using boilers of capacities not less than 1500 sq. feet (140 sq. metres) each, stating that he has served for not less than two years as an assistant to a first class boiler attendant, with a second class boiler attendant's certificate of competency and has acquired necessary skill for undertaking responsibilities of working and maintenance of such boilers.] [Inserted vide Notification No. F.L.(4)(15) 1 & E./65, dated 4.4.1967-Rajasthan Gazette, Part IV-C, Ordinary, dated 22.6.1967.]