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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(c) in The Rajasthan Boiler Attendants' Rules, 1954

(c)[ produces a certificate signed by the Chief Engineer, countersigned by the Owner, Agent or Manager, of an industrial undertaking using boilers of capacities not less than 1500 sq. feet (140 sq. metres) each, stating that he has served for not less than two years as an assistant to a first class boiler attendant, with a second class boiler attendant's certificate of competency and has acquired necessary skill for undertaking responsibilities of working and maintenance of such boilers.] [Inserted vide Notification No. F.L.(4)(15) 1 & E./65, dated 4.4.1967-Rajasthan Gazette, Part IV-C, Ordinary, dated 22.6.1967.]