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State of Uttarakhand - Section

Section 18 in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003

18. Appointment.

(1)On the availability of vacancies for substantive post of Deputy Revenue Officer, the Chief Engineer shall appoint the candidates in order in which their names appear on list.All such appointments shall be notified in the Official Gazette.
(2)Appointments to the other services shall be made as per Clauses 16(A) and (B) respectively.