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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Rishi Raj Gupta vs . Sandeep Kumar And Anr. on 17 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Rishi Raj Gupta Vs. Sandeep Kumar and anr.

COPC No.153 of 2021 .

17.3.2022 Present: Mr. Manohar Lal Sharma, Advocate, vice Mr. R.S. Gautam, Advocate for the petitioner.

Ms. Vikas Rajput, Advocate, for the respondents.

The judgment dated 24.4.2021 has been complied with. Therefore, no orders are required to be passed. In case, the petitioner is still aggrieved, then he shall be at liberty to have this petition revived by making oral request to this effect without filing application.

(Tarlok Singh Chauhan) 17.3.2022 Judge (mamta) ::: Downloaded on - 19/03/2022 20:11:32 :::CIS