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Union of India - Section

Section 106 in Finance Act, 1999

106. Amendment of section 54.

- In section 54 of the Customs Act, in sub-section (1), the following proviso shall be inserted, namely :-"Provided that where the goods are being transhipped under an international treaty or bilateral agreement between the Government of India and Government of a foreign country, a declaration for transhipment instead of a bill of transhipment shall be presented to the proper officer in the prescribed form.".