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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2)(e) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(e)shall be responsible for monitoring the corrective action on the social audit findings including disciplinary cases as per the Civil Service Rules and Criminal cases as required/necessary.