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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(2)District Programme Coordinator and CEO-ZP-
(a)shall be responsible for making arrangements for smooth conduct of Exit Conference in all clusters.
(b)shall ensure that administrative machinery cooperates in the required manner while conducting social audit. He/She shall ensure that all records are submitted by all implementing departments to CEO, Janpad who then, handovers them to Social Audit team.
(c)shall identify, designate and train a group of Officers as Independent Observers to attend the Social Audit Gram Sabhas in the allotted Blocks.
(d)shall attend the Social Audit Exit Conference either in person or nominate an officer on his behalf.
(e)shall be responsible for monitoring the corrective action on the social audit findings including disciplinary cases as per the Civil Service Rules and Criminal cases as required/necessary.
(f)shall ensure that recoveries are facilitated and in cases where those who have indulged in embezzlement must return the money. For the money so returned receipts shall be issued and dues shall be paid to the workers within seven days of recovery.