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State of Chattisgarh - Section

Section 20 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

20. Vishwavidyalaya Librarian-His emoluments and powers and duties.

(1)The Vishwavidyalaya Librarian shall receive a salary in the scale of Rs. 1860-60-2100-75-2400 per month.
(2)It shall be the duty of the Vishwavidyalaya Librarian-
(a)to maintain, control and supervise all libraries of the Vishwavidyalaya and to organise their services in the manner most beneficial to the needs of teaching, research and extension,
(b)to prepare annual budget for developing and operating all the libraries under the Vishwavidyalaya;
(c)to receive and co-ordinate recommendations from Deans and Directors for the purchase of books and distribution thereof amongst students and members of the staff;
(d)to make recommendations to the Comptroller, through the Superintendent of Physical Plant, on the need of improvement in accommodation of the libraries of the Vishwavidyalaya,
(e)to do such other things in connection with the library and improvement thereof as may be required by the Vice-Chancellor.
Explanation. - For the purposes of this Statute Libraries of the Vishwa-vidyalaya" shall include libraries of the Vishwavidyalaya campus and all libraries attached to the colleges and institutions under the Vishwavidyalaya.Note. - The Vice-Chancellor may ask any of the officers mentioned in the foregoing Statute or others, hereinafter mentioned, to discharge such other function in addition to his own duties.