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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(2)(e) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(e)to do such other things in connection with the library and improvement thereof as may be required by the Vice-Chancellor.