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Madhya Pradesh High Court

Pramod Singh vs The State Of Madhya Pradesh on 26 June, 2021

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 CRA-2029-2021 The High Court Of Madhya Pradesh CRA-2029-2021 (PRAMOD SINGH Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 26-06-2021 Heard through Video Conferencing. List this case along with Cr.A.No.2107/2021.

(SANJAY DWIVEDI) JUDGE Sushma Signature Not Verified SAN Digitally signed by SMT SUSHMA KUSHWAHA Date: 2021.06.29 10:45:50 IST