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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Assam - Subsection

Section 56(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)The wooden posts should be made of well-seasoned Sal wood or any other first class hard local wood. The size of such posts should not be in any case less than 100mm x 100mm or in the case of circular post diameter should not be less than 150mm.