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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Tamil Nadu District Municipalities Building Rules, 1972

(2)They shall apply to the whole of the area which has been or may, hereafter, be declared as a municipality under the Tamil Nadu District Municipalities Act, 1920 (Tamil Nadu Act V of 1920).