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State of Tamilnadu - Section

Section 1 in Tamil Nadu District Municipalities Building Rules, 1972

1. Short title, extent and commencement.

(1)These rules may be called the Tamil Nadu District Municipalities Building Rules, 1972.
(2)They shall apply to the whole of the area which has been or may, hereafter, be declared as a municipality under the Tamil Nadu District Municipalities Act, 1920 (Tamil Nadu Act V of 1920).
(3)They shall come into force at once.