Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(3) in C.U. Shah University First Statutes 2013 (3)The powers and functions of the Board of Management shall be such as may be prescribed by the Statutes or decided by the Governing Body in the interest of the University from time to time.
