Section 15 in C.U. Shah University First Statutes 2013
15. Board of Management.
(1)The Board of Management shall consist of the following persons, namely:--(a)the President;(b)the Provost,(c)two members of the Governing Body, to be nominated by the Sponsoring Body;(d)two persons, who are not the members of the Governing Body, to be nominated by the Sponsoring Body;(e)three persons from amongst the faculty members of the University, to be nominated by the Sponsoring Body; and(f)one faculty member, to be nominated by the President.(2)The President shall be the Chairperson of the Board of Management:Provided that the President shall at his/her discretion, nominate any other member of the Governing Body to be the Chairperson of the Board of Management.(3)The powers and functions of the Board of Management shall be such as may be prescribed by the Statutes or decided by the Governing Body in the interest of the University from time to time.(4)The Board of Management shall meet once in every three months.(5)Minimum four members shall form a quorum for a meeting of the Board of Management.
