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State of Rajasthan - Section
Section 9 in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973
9. Institutional requirements, equipment and furniture etc. in the
institution, hospital and outdoor dispensary.| S. No. | Description of the model/ chart/ article/instrument/ equipment/ furniture | Teaching subject/ class room/ hospital/dispensary with which connected | Number in which available | Approximate cost |
| 1 | 2 | 3 | 4 | 5 |