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[Cites 0, Cited by 0] [Section 615(5)] [Section 615] [Entire Act]

State of Jharkhand - Subsection

Section 615(5)(iv) in Bihar Education Code, 1961

(iv)An electric charge at the rate of 12 Paise per day will be charged from each of the touring clerk or stenographers accompanying their officers and staying in a separate room or clerks quarters provided in the Circuit House compound which are fitted with electric connection.