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[Section 615]
[Entire Act]
State of Jharkhand - Subsection
Section 615(5) in Bihar Education Code, 1961
| A. For Circuit Houses other than atJamshedpur. | ||
| From the 1st November to the 15th March. | 50 Paise a day (of 24 hours or any period inexcess of three hours). | |
| B. For the Circuit House at Jamshedpur. | ||
| From the 16th March to the 31st October. | Rs. 1.25 a day (as above). |
| From the 1st November to the 15th March. | 25 Paise a day. | |
| From the 16th March to the 31st October. | 62 Paise a day. |