Section 24 in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006
24. Time limit for analysis and communication of results.
(1)Where a sample of Bio-fertiliser has been drawn, the same shall be dispatched along with memorandum in the manner pi ascribed to such laboratory as may be notified for analysis within a period of 7 (seven) days from the date of its drawal.(2)The Laboratory shall analyse the sample and forward the analysis report in the form as may be prescribed within 30 (thirty) days from the date of receipt of the sample in the laboratory to the authorities specified in the said memorandum.(3)The authority to whom the analysis report is sent under sub-section (2) shall communicate the result of analysis to the dealer/manufacturer from whom the sample was drawn within 15 (fifteen) days from the date of receipt of analysis report.(4)The report of the Laboratory is final for initiating any criminal proceedings against the dealer/manufacturer.
