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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(2) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

(2)The Laboratory shall analyse the sample and forward the analysis report in the form as may be prescribed within 30 (thirty) days from the date of receipt of the sample in the laboratory to the authorities specified in the said memorandum.