Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Jammu-Kashmir - Subsection Section 45(a) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (a)name, address and description of the applicant, or in case of a firm or company, the names of all the directors or partners of such firm or company;
