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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(2) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(2)The Daily Routine shall be drawn according to the season, as per Schedule 6. The exact schedule for each month, with minor variations, if necessary, shall be drawn by the Superintendent. All the morning activities, like Waking up. Nature calls,Personal Cleaning, Premises cleaning, Bathing and Washing of clothes shall be completed by 8.30 a.m. The breakfast shall be completed before 9.00 a.m.