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State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

20. Daily Routine.

(1)Each institution shall have a well regulated daily routine for the children, which should be displayed on a Notice Board and at a prominent place and should provide, among other aspects, for a disciplined life, personal hygiene and cleanliness, physical exercise, educational classes, vocational training, organised recreation and games, moral education, group activities, community singing. The Home Committee shall design a creative programme for recreation and relaxation of the children of Sundays and holidays.
(2)The Daily Routine shall be drawn according to the season, as per Schedule 6. The exact schedule for each month, with minor variations, if necessary, shall be drawn by the Superintendent. All the morning activities, like Waking up. Nature calls,Personal Cleaning, Premises cleaning, Bathing and Washing of clothes shall be completed by 8.30 a.m. The breakfast shall be completed before 9.00 a.m.