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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(1)For the purpose of preparing the merit list, the marks obtained in the Secondary School Certificate Examination, (Standard X) from total 500 marks of the following subjects shall be taken into consideration, namely:-
(i)Mathematics,
(ii)Science,
(iii)English,
(iv)Social Science and
(v)Language.
Explanation. - "Language" means -
(a)principal language,
(b)optional language.