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State of Gujarat - Section

Section 10 in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

10. Preparation of Merit List.

- The merit list of the candidates who have applied for admission in the prescribed form, within the prescribed time limit and who are found eligible for admission under these rules, shall be prepared in the following manner, namely:-
(1)For the purpose of preparing the merit list, the marks obtained in the Secondary School Certificate Examination, (Standard X) from total 500 marks of the following subjects shall be taken into consideration, namely:-
(i)Mathematics,
(ii)Science,
(iii)English,
(iv)Social Science and
(v)Language.
Explanation. - "Language" means -
(a)principal language,
(b)optional language.
(2)The criteria for deciding merit order in case of candidates having equal merit marks shall be in the following sequence, namely:-
(a)Total Marks obtained in Mathematics, Science and English,
(b)Marks obtained in Mathematics,
(c)Marks obtained in Science,
(d)Marks obtained in English, and
(e)Date of Birth (Candidate who is older in age shall be given priority).