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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(4)(j) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(j)The school shall submit, every year, before commencement of the academic session, fee to be charged from the children to the District Educational Officer