Section 50 in U.P. Revenue Code (Amendment) Act, 2016
50. Amendment of Section 64.
- In Section 64 of the said Code -(a)in Hindi version, in sub-section (3), for the words ^^,slh fucU/ku vkSj 'krksZ ij /kkfjr fd;k tk,xk tSlk fd fofgr fd;k tk,A the words and punctuation mark ^^,sls fucU/ku vkSj 'krksZ ij /kkfjr fd;k tk,xk tks fofgr dh tk;saA shall be substituted;(b)at the end of sub-section (3), for the punctuation mark "." the punctuation mark ":" shall be substituted and thereafter the following proviso shall be inserted -"Provided that if the allottee is a married man and his wife is alive, she shall be co-allottee of equal share in the land so allotted.".
