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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Uttar Pradesh - Subsection

Section 50(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, in sub-section (3), for the words ^^,slh fucU/ku vkSj 'krksZ ij /kkfjr fd;k tk,xk tSlk fd fofgr fd;k tk,A the words and punctuation mark ^^,sls fucU/ku vkSj 'krksZ ij /kkfjr fd;k tk,xk tks fofgr dh tk;saA shall be substituted;