Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Rajasthan - Subsection Section 53(1) in Rajasthan District Board Account Rules (1)To the first bill in which a periodical increment is drawn for a servant of the Board a certificate in the prescribed Form No. 6 shall be appended to the bill.
