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State of Rajasthan - Section

Section 53 in Rajasthan District Board Account Rules

53.

(1)To the first bill in which a periodical increment is drawn for a servant of the Board a certificate in the prescribed Form No. 6 shall be appended to the bill.
(2)When an increment claimed operates to carry a servant of the Board over an efficiency bar, it must be supported by a declaration from the authority empowered to allow the increment that it has satisfied itself that the servant of the Board concerned is fit to cross the bar.Overtime Allowance