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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(3)(vi) in The Sidho-Kanho-Birsha University Act, 2010

(vi)[ one student representative pursuing Undergraduate studies in law in affiliated colleges of the University to be elected by such students from amongst themselves in the manner as may be prescribed by the Statutes.] [Clause (vii) in sub-section (2) and Clause (vi) in sub-sections (3) inserted by W.B. Act 12 of 2011.]