Section 24(3) in The Sidho-Kanho-Birsha University Act, 2010
(3)The-Council for Undergraduate Studies in Law shall consist of the following members:-(i)the Vice-Chancellor-Chairman;(ii)the Dean of the Faculty Council for Post-graduate Studies in Law;(iii)the Principal or Principals of Law colleges;(iv)not more than four teachers participating in the subject concerned elected by such teachers from amongst themselves;(v)two persons having special knowledge in the subject concerned nominated by the Vice-Chancellor;(vi)[ one student representative pursuing Undergraduate studies in law in affiliated colleges of the University to be elected by such students from amongst themselves in the manner as may be prescribed by the Statutes.] [Clause (vii) in sub-section (2) and Clause (vi) in sub-sections (3) inserted by W.B. Act 12 of 2011.]
