Section 5 in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020
5. State and District Epidemic Control Authorities
(1)There shall be a State Epidemic Control Authority with the following composition-1. Chief Minister — Chairman2. Minister, Medical and Health—Vice -Chairman3. Chief Secretary —Convener4. Director General of Police - Member5. Principal Secretary (Home) — Member6. Principal Secretary (Health) - Member Secretary7. Principal Secretary (Finance) - Member8. Relief Commissioner - Member9. Director General Medical and Health - Member(2)There shall be a District Epidemic Control Authority with following composition-1. District Magistrate - Chairman2. District Superintendent of Police or an officer not below the rank of a deputy Commissioner of Police nominated by the Commissioner of Police - Member3. Chief medical Officer - Member Secretary
