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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in The Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973

(c)"Examination" means the examination prescribed by the Board under these regulations for enlisted Homoeopaths for the purposes of item 3 of the Schedule to the Act;