Section 25 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
25. Option to elect Revised pay during Suspension.
- An employee under suspension may opt the revised scale of pay under Rule 24 above, in the following cases:-(i)If revised scale of pay takes effect from a date prior to the date of suspension;or(ii)If revised scale of pay takes effect from date falling within the period of suspension;As a result of option in the former case, he shall be entitled to benefit of increase in pay, during duty period before suspension and also the subsistence allowance during suspension-whereas in the later case this benefit of option will, however, accrues to him in respect of the period of suspension only after his reinstatement depending on the fact whether this period of suspension is treated as duty or not.
