Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(i) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(i)If revised scale of pay takes effect from a date prior to the date of suspension;