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State of Assam - Section

Section 3 in Assam Opium Prohibition Act, 1947

3. Prohibition.

- No person shall-
(a)import, export, transport, or possess opium ;
(b)sell or buy opium ;
(c)consume opium ;
(d)use or keep any material, utensil, implement or apparatus whatsoever for-
(i)the manufacture of any opium smoking preparation or any drink containing opium,
(ii)smoking opium,
(iii)weighing opium, or
(iv)preserving opium.