Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(d) in Assam Opium Prohibition Act, 1947 (d)use or keep any material, utensil, implement or apparatus whatsoever for-(i)the manufacture of any opium smoking preparation or any drink containing opium,(ii)smoking opium,(iii)weighing opium, or(iv)preserving opium.
