Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 240] [Entire Act] State of Rajasthan - Subsection Section 240(2) in Rajasthan Panchayati Raj Rules, 1996 (2)He shall ensure proper and timely maintenance of machines, telephones, type writers, photo copier, collars and other office equipment to keep them in working condition at all times.
