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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(1)(a) in Himachal Pradesh University Act, 1970

(a)the admission of students, the courses of study and the fees therefore, the qualification, pertaining to degrees, diplomas, certificates and other academic distinctions, the conditions for the grant of Fellowships, Scholarships, awards and the like;