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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(5)(b) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(b)to disallow any expenditure which may contravene the terms of any Statutes, or for which provision is required to be made by Statutes, but has not been so made.