Section 13(5) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(5)The Comptroller shall have the duty-(a)to ensure that no expenditure not authorized in the budget is incurred by the University otherwise than by way of investment; and(b)to disallow any expenditure which may contravene the terms of any Statutes, or for which provision is required to be made by Statutes, but has not been so made.
