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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(ix) in The Gujarat Ayurved University Act, 2021

(ix)One professor or associate professor/reader or assistant professor/ lecturer having ten years’ experience in academic field from any discipline of the University by rotation to be nominated by the Vice-Chancellor: