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State of Haryana - Section

Section 70 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

70. Residential building for more than two families and commercial buildings [Sections 8(2) and 25(2)(f)].

(1)Every building intended to be used as a residential building for more than two families or a commercial building shall be provided with at least one staircase extending from ground floor level to the highest floor having minimum clear width in accordance with the following table :-
(a) Number of users up to 10 3'-0"
(b) Number of users from 11 to 20 3'-6"
(c) Number of users from 21 to 100 4'-0"
(d) Increase 1" for every additional 15 persons untilmaximum of 9' is reached  
(2)A single staircase of the width mentioned above may be replaced by two staircases each of a width at least equal to two-third the width prescribed for a single staircase provided neither of the two substituted staircase be less than 2'-6" in width. Staircase so provided shall be built in fire resisting materials.Explanation. - For the purpose of this rule, each 30 square feet of floor space in the case of non-residential buildings and each 80 square feet of floor space in the case of residential buildings shall be deemed to be occupied by one person.