Section 70(1) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

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State of Haryana - Subsection

Section 70(1) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(1)Every building intended to be used as a residential building for more than two families or a commercial building shall be provided with at least one staircase extending from ground floor level to the highest floor having minimum clear width in accordance with the following table :-

(a) Number of users up to 10	3'-0"
(b) Number of users from 11 to 20	3'-6"
(c) Number of users from 21 to 100	4'-0"
(d) Increase 1" for every additional 15 persons untilmaximum of 9' is reached

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State of Haryana - Subsection

Section 70(1) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965