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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)When a train operator not working under Automatic Train Protection mode, approaches a fixed signal at 'on' or 'defective' position, he shall not pass that fixed signal unless after bringing his train to a stop, he is either given a written authority by the Station Controller to proceed past such signal or is authorised by Traffic Controller on train radio in accordance with special instructions.