Himachal Pradesh High Court
Shareshtha Devi vs . State Of H.P. & Others on 1 September, 2022
Bench: Sabina, Sushil Kukreja
Shareshtha Devi Vs. State of H.P. & Others CWP No. 2241 of 2019 .
01.09.2022 Present: Mr. Panku Chauhary, Advocate on behalf of Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General for respondents No.1 and 2.
Mr. Arsh Rattan, Advocate, for respondent No.4.
Learned counsel for the petitioner seeks time to file rejoinder.
List again on 29th December, 2022.
( Sabina) Judge (Sushil Kukreja ) September 1, 2022 (ravinder) Judge ::: Downloaded on - 02/09/2022 20:03:13 :::CIS