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Himachal Pradesh High Court

Narender Kumar Sharma vs . Sh. Prem Singh on 17 October, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Narender Kumar Sharma vs. Sh. Prem Singh (deceased) through LRs Smt. Chhering Dolma and others.

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CR No. 213 of 2017 17.10.2022 Present: Mr. Sanjeev Kuthiala, Senior Advocate with Ms. Anaida Kuthiala, Advocate, for the petitioner.

Mr. Janesh Gupta, Advocate, for respondents No. 1(a) to 1(f).

Mr. Karan Singh Kanwar, Advocate, for respondents No. 2 and 3.

Perusal of order dated 05.09.2022 passed by learned Mediator reveals that the parties have not been able to resolve their dispute inter se them, as such the case is required to be heard on its own merit. On the request of learned counsel for the parties, list for hearing on 28th December, 2022.

(Sandeep Sharma) Judge 17th October, 2022 (Guleria) ::: Downloaded on - 17/10/2022 20:03:38 :::CIS