Himachal Pradesh High Court
Aas Mohammad Alias Aasu And Others vs . State Of H.P. And Others on 2 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Aas Mohammad alias Aasu and others Vs. State of H.P. and others Cr. MMO No. 543 of 2022 .
02.08.2022 Present: Mr. Kuldeep Singh Chandel, Advocate, for the petitioners.
M/s Sumesh Raj, Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. Manoj Bagga, Assistant Advocate General, for respondent No. 1.
Mr. Kamaljeet Sharma, Advocate, for respondents No. 2 to 4.
As prayed for, list for consideration tomorrow, i.e., 3rd August, 2022, as other cases are stated to be listed tomorrow.
(Ajay Mohan Goel) Judge August 02, 2022 (bhupender) ::: Downloaded on - 02/08/2022 20:05:40 :::CIS