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Himachal Pradesh High Court

Bhupender Kumar vs . Hpsebl & Another on 26 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Bhupender Kumar Vs. HPSEBL & another CWP No. 2711 of 2022 .

26.5.2022 Present: Mr. M.L. Sharma, Advocate, for the petitioner.

Mr. Lakshay Thakur, Advocate, for the respondents.

CMP No. 5162 of 2022 Heard.

Taking into consideration the peculiar facts and circumstances of the case, delay in re­filing the writ petition is condoned. The application stands disposed of.

CWP No. 2711 of 2022 Notice. Mr. Lakshay Thakur, Advocate appears and waives service of notice on behalf of respondents.

Leaving all questions of law open, admit.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge May 26, 2022 (Kalpana) ::: Downloaded on - 26/05/2022 20:08:19 :::CIS